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National Company Law Appellate Tribunal Reverses Tribunal Order Against Raheja Developers - (24 Jan 2020)

COMPANY

National Company Law Appellate Tribunal has set aside a Tribunal Order to appoint an interim resolution professional for Raheja Developers and has allowed the company board to take charge of the real estate developer.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   RAHEJA DEVELOPERS  

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