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Andhra Pradesh High Court Orders Status Quo on Shifting State Capital - (24 Jan 2020)

CIVIL

Andhra Pradesh High Court has ordered status quo on shifting the state capital from Amravati. The Court has directed the Government not to relocate any offices away from Amravati till the next hearing on February 26.

Tags : ANDHRA PRADESH HIGH COURT   STATUS QUO   SHIFTING CAPITAL  

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