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Securities and Exchange Board of India Fines Jindal Cotex Officials for GDR Fraud - (24 Jan 2020)

CAPITAL MARKET

Securities and Exchange Board of India has slapped a fine of Rs. 10.7 Crores on Jindal Cotex and its three officials in a matter related to manipulation in the issuance of Global Depository Receipts (GDR).

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   JINDAL COTEX   GDR FRAUD  

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