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National Green Tribunal Seeks Status from CPCB on Kite String Ban Implementation - (24 Jan 2020)

ENVIRONMENT

National Green Tribunal has asked Central Pollution Control Board (CPCB) to submit a compliance report on the status of implementation of the ban on manufacture, sale and use of kite string made of nylon or any synthetic material within three months.

Tags : NATIONAL GREEN TRIBUNAL   KITE STRING BAN IMPLEMENTATION  

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