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International Court of Justice Orders Myanmar to Protect Rohingya - (24 Jan 2020)

HUMAN RIGHTS

International Court of Justice has ordered Myanmar to take urgent measures to protect Rohingya from genocide in a lawsuit launched by the Gambia accusing Myanmar of genocide in violation of Convention on the Prevention and Punishment of the Crime of Genocide, 1948.

Tags : INTERNATIONAL COURT OF JUSTICE   MYANMAR  

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