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Gujarat High Court Rejects Ex-IPS Sanjiv Bhatt's Plea for Recalling Special Investigation Team Probe - (23 Jan 2020)

CRIMINAL

Gujarat High Court has refused to recall its order whereby a Special Investigation Team was constituted to probe the alleged involvement of former Indian Police Service officer, Sanjiv Bhatt in a 1996 drug planting case.

Tags : GUJARAT HIGH COURT   SANJIV BHATT  

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