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AAR: Activity of Fabrication of Body Building on Tippers, Trailers Attracts 18% GST - (23 Jan 2020)

GOODS AND SERVICES TAX

Authority for Advance Ruling (AAR), Karnataka has ordered that activity of fabrication of bodybuilding on tippers and trailers attracts 18% Goods and Service Tax.

Tags : AUTHORITY FOR ADVANCE RULING   FABRICATION OF BODY BUILDING ON TIPPERS   TRAILERS  

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