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NCDRC: Consumer Forums Do Not Have Jurisdiction Over Educational Institutions - (23 Jan 2020)

CONSUMER

National Consumer Disputes Redressal Commission has answered a reference holding that 'educational institutions' do not impart 'services' and hence the consumer forums do not have jurisdiction to entertain complaints against them.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   JURISDICTION OVER EDUCATIONAL INSTITUTIONS  

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