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SEBI Asks Franklin Templeton to Explain Vodafone Idea Write- Down - (23 Jan 2020)

CAPITAL MARKET

Securities and Exchange Board of India has asked Franklin Templeton Mutual Fund to explain its decision to assign zero value to Vodafone Idea debentures before any action was initiated by rating agencies.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   VODAFONE IDEA WRITE DOWN  

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