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Delhi HC Asks South Delhi Municipal Corporation to Consider Pleas Seeking Installation of Barricades - (23 Jan 2020)

ENVIRONMENT

Delhi High Court has asked the South Delhi Municipal Corporation and East Delhi Municipal Corporation to consider plea seeking installation of barricades to stop pollution in a canal flowing from Meethapur and Jaipur to Gurgaon.

Tags : DELHI HIGH COURT   INSTALLATION OF BARRICADES  

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