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Delhi Court Seeks Report on Jamia Millia Police Brutality - (23 Jan 2020)

CRIMINAL

Delhi Court has asked Jamia Nagar Police Station to file an action taken report on a complaint filed by Jamia Millia Islamia alleging unauthorized entry and excessive force used by police personnel on its campus on December 15, 2019.

Tags : DELHI COURT   JAMIA MILLIA POLICE BRUTALITY  

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