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CBIC Sets Deadline for Deactivation of Facility of Beneficiary Uploading Documents Through e-SANCHIT - (22 Jan 2020)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has said that the facility of beneficiary uploading the documents through e-SANCHIT will be deactivated from 31st January, 2020.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   DEADLINE FOR DEACTIVATION OF UPLOADING DOCUMENTS THROUGH E-SANCHIT  

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