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Madras High Court Takes Suo Moto Notice of Issue of 'Fake Journalists' - (22 Jan 2020)

CIVIL

Madras High Court has taken suo moto notice of the issue of 'fake journalists' and has sought responses from the Tamil Nadu Government, Press Council of India and various journalists' bodies on means to tackle the problem.

Tags : MADRAS HIGH COURT   ISSUE OF FAKE JOURNALISTS  

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