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IRDAI Defers Implementation of Indian Accounting Standards in Insurance Sectors - (22 Jan 2020)

INSURANCE

Insurance Regulatory and Development Authority of India has decided to defer the implementation of Indian Accounting Standards in the Insurance Sector until the International Accounting Standards Board issues final amendment to the International Financial Reporting Standard 17.

Tags : INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA   INDIAN ACCOUNTING STANDARDS  

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