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Supreme Court Seeks the Status of Mercy Plea of Rajiv Gandhi Assassination Case Convict - (22 Jan 2020)

CRIMINAL

Supreme Court has sought to know from Tamil Nadu Government about the status of the mercy Plea filed by Rajiv Gandhi assassination case convict, A G Perarivalan, before the governor seeking suspension of his life sentence since he has already spent more than 28 years in prison.

Tags : SUPREME COURT   RAJIV GANDHI ASSASSINATION CASE  

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