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Madras High Court Grants Interim Stay on Income Tax Case Trial Against Karti Chidambaram - (22 Jan 2020)

CIVIL

Madras High Court has granted an interim stay on the proceedings against Congress Lok Sabha Member of Parliament, Karti Chidambaram and his wife Srinidi in the income tax evasion case.

Tags : MADRAS HIGH COURT   KARTI CHIDAMBARAM  

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