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AAR: 18% Goods and Service Tax Applicable on Entry Fee and Amusement Facility in Public Park - (21 Jan 2020)

GOODS AND SERVICES TAX

Authority for Advance Ruling, Rajasthan has ruled that 18% of Goods and Services Tax would apply to the entry fee and amusement facility in the public park.

Tags : AUTHORITY OF ADVANCE RULING   RAJASTHAN   ENTRY FEE AND AMUSEMENT FACILITY IN PUBLIC PARK  

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