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Allahabad High Court Declines Mosques' Request to Install Loudspeaker for Azaan - (21 Jan 2020)

CIVIL

Allahabad High Court has declined the permission sought by two mosques to install loudspeakers, for Azaan, stating that no religion prescribes the use of loudspeakers for worshipping.

Tags : ALLAHABAD HIGH COURT   LOUDSPEAKERS FOR AZAAN  

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