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Competition Commission of India Approves Divestment of Reliance Jio’s Telecom Towers - (21 Jan 2020)

MRTP/ COMPETITION LAWS

Competition Commission of India has approved the divestment of Reliance Jio Infocomm Ltd’s telecom tower assets to Canada’s Brookfield Infrastructure Partners LP and other investors.

Tags : COMPETITION COMMISSION OF INDIA   DIVESTMENT   RELIANCE JIO  

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