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Centre Declares United Arab Emirates as Reciprocating Territory Under Section 44A of Code of Civil Pr - (20 Jan 2020)

CIVIL

Central Government of India has declared United Arab Emirates (UAE) as a reciprocating territory under Section 44A of the Code of Civil Procedure, 1908 making the civil judgments of UAE enforceable in India.

Tags : CENTRE   UNITED ARAB EMIRATES   RECIPROCATING TERRITORY  

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