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National Company Law Appellate Tribunal Asks DLF to Register Transfer of Shares to Legal Heirs - (20 Jan 2020)

COMPANY

National Company Law Appellate Tribunal has directed DLF Ltd. to register the transfer of 60,000 shares to the legal heirs of one of its deceased shareholders and has imposed a cost of Rs. 5 Lakhs for “harassing the poor investors”.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   DLF LTD.  

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