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Enforcement Directorate Attaches Assets of Ex- Bhushan Power and Steel Limited CMD - (20 Jan 2020)

CAPITAL MARKET

Enforcement Directorate has attached the assets worth Rs. 204 Crores of former Bhushan Power and Steel Limited chairman and managing director Sanjay Singhal under the Anti-Money Laundering Law.

Tags : ENFORCEMENT DIRECTORATE   SANJAY SINGHAL  

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