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Consumer Forum, Kolkata Directs VLCC to Compensate Client who Sustained Burn Injuries - (20 Jan 2020)

CIVIL

District Consumer Disputes Redressal Commission, Kolkata has directed beauty clinic Vandana Luthra Curls and Curves to compensate a client who sustained second-degree burn injuries while undergoing a fat reduction treatment offered by them.

Tags : KOLKATA DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION   VANDANA LUTHRA CURLS AND CURVES  

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