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Delhi HC Sets Aside AAP Leader Jitender Tomar's Election for Stating False Educational Qualification - (20 Jan 2020)

CIVIL

Delhi High Court has set aside Aam Aadmi Party Leader, Jitender Singh Tomar's election to the Tri Nagar Constituency for stating false educational qualifications in his election declaration.

Tags : DELHI HIGH COURT   JITENDER TOMAR  

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