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Delhi High Court Asks ECI to Decide Plea for Inspection of Printed Paper Slips of VVPAT Devices - (20 Jan 2020)

ELECTION

Delhi High Court has directed the Election Commission of India to decide representations made to it for inspection of record of the printed paper slips generated from the Voter verifiable paper audit trail electronic devices during the 2019 Lok Sabha elections.

Tags : DELHI HIGH COURT   ELECTION COMMISSION OF INDIA  

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