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SEBI Puts Norms for Rights of Issue of Units by Listed REITs and InvITs - (20 Jan 2020)

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Securities and Exchange Bank of India (SEBI) has put in place a framework for the rights of issue of units by listed Real Estate Investment Trusts and Infrastructure Investment Trusts. The Board called for disclosure of objects of the issue and financial details in the offer document by such investment instruments.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   NORMS ON RIGHTS ISSUE  

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