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Supreme Court Seeks Report from Government on Carrying Out 2012 Electronic Vehicle Plan - (20 Jan 2020)

MOTOR VEHICLES

Supreme Court has asked the Union Government to give in detail the steps taken to implement the National Electric Mobility Mission Plan- 2020, a policy decision to give incentives for adoption of electric vehicles and disincentives for fossil fuel-based vehicles.

Tags : SUPREME COURT   ELECTRONIC VEHICLE PLAN  

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