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Delhi Court: Nirbhaya Case- Convicts to Hang on February 1 at 6 A.M. - (17 Jan 2020)

CRIMINAL

Delhi Court has issued fresh death warrants for the four Nirbhaya case convicts, who will now be executed at 6 am on February 1. The Court has issued the new warrant after President Ram Nath Kovind rejected a mercy petition filed by Mukesh Singh, one of the convicts.

Tags : DELHI COURT   NIRBHAYA CASE   DEATH WARRANTS  

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