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Supreme Court Directs Return of Rs 20 Crores Deposited by Karti Chidambaram as Security - (17 Jan 2020)

CIVIL

Supreme Court has allowed the Congress Member of Parliament, Karti Chidambaram to have the return of Rs 20 Crores, which was deposited with the top Court's Registry as security for travelling abroad.

Tags : SUPREME COURT   KARTI CHIDAMBARAM  

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