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Supreme Court Dismisses Plea Seeking Bharat Ratna to Mahatma Gandhi - (17 Jan 2020)

CIVIL

Supreme Court has declined to issue to a direction to the Union of India for conferring the Bharat Ratna on Mahatma Gandhi, stating that he is at a higher stature than a Bharat Ratna. The Court allowed the Petitioner to make a representation before the Government in this behalf.

Tags : SUPREME COURT   BHARAT RATNA   MAHATMA GANDHI  

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