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Bombay High Court Issues Notice to Devendra Fadnavis in Plea Challenging His Election - (17 Jan 2020)

ELECTION

Bombay High Court has issued a notice to former Chief Minister of Maharashtra, Devendra Fadnavis in a Plea challenging his election from Nagpur (South West) constituency.

Tags : BOMBAY HIGH COURT   DEVENDRA FADNAVIS   CHALLENGE TO ELECTION  

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