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SEBI Exonerates 9 Officials in National Stock Exchange ‘Dark Fibre’ Case - (17 Jan 2020)

CAPITAL MARKET

Securities and Exchange Board of India has cleared nine people in a case in which it was alleged that a host of the exchange’s executives had colluded to favour a handful of brokers.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   DARK FIBRE CASE  

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