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Delhi High Court Asks AIIMS to Provide Medical Care to Boy Suffering from Rare Disease - (17 Jan 2020)

CIVIL

Delhi High Court has asked the All India Institute of Medical Sciences to immediately provide necessary treatment to a 11- year old boy suffering from a rare disease. The Court has directed the Ministry of Health and Family Services to reimburse the cost of treatment.

Tags : DELHI HIGH COURT   ALL INDIA INSTITUTE OF MEDICAL SCIENCES  

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