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Delhi Court Says Nirbhaya Case Convicts Would not be Hanged on January 22 - (17 Jan 2020)

CRIMINAL

Delhi Court has said that the convicts in the Nirbhaya Case would not be hanged on January 22. The Court has also sought from the Tihar Jail Authorities a status report on the Mercy Petition filed by one of the four convicts.

Tags : DELHI COURT   NIRBHAYA CASE  

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