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Delhi HC Directs Delhi Education Department to Reply on Pvt Schools' Plea against Using Buses - (31 Dec 2015)

Delhi High Court has sought response of Delhi Education Department on a plea against its direction to private unaided schools to provide their buses to run as public transport during the operation of the odd-even scheme from January 1 to 15.

Tags : DELHI HIGH COURT   DELHI EDUCATION DEPARTMENT  

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