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SC Issues Notice on Calcutta HC's Challenge Against Judgment Modifying Senior Designation Guidelines - (15 Jan 2020)

CIVIL

Supreme Court has issued a notice on a Petition filed by the Calcutta High Court challenging its own judgment that allowed in part the challenge to its own guidelines for designation of advocates as 'senior'.

Tags : SUPREME COURT   CALCUTTA HIGH COURT   SENIOR DESIGNATION GUIDELINES  

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