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Allahabad HC Seeks Reply from Centre/ State in Plea for Regulation of Sale and Distribution of Acid - (15 Jan 2020)

CIVIL

Allahabad High Court has sought replies from the Centre and the Uttar Pradesh State Governments in a Public Interest Litigation seeking the implementation of the Supreme Court's directions to regulate sale and distribution of acid in the country.

Tags : ALLAHABAD HIGH COURT   REGULATION AND SALE OF ACID  

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