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CIC Seeks Information on Action Taken Against Those Who Leaked Information on IFS Officer Sanjiv - (31 Dec 2015)

Central Information Commission (CIC) has ordered Prime Minister's Office to disclose details of any action taken against people for allegedly leaking information on IFS Officer Sanjiv Chaturvedi to those who were under scanner of CBI and CVC.

Tags : CENTRAL INFORMATION COMMISSION   IFS OFFICER SANJIV CHATURVEDI  

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