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Securities Appellate Tribunal Upholds SEBI’s Order Levying Fine on PACL Limited - (15 Jan 2020)

CAPITAL MARKET

Securities Appellate Tribunal has upheld the order of Securities and Exchange Board of India levying a fine of Rs. 2423 Crores on four directors of PACL Limited for illegal fund mobilization through various schemes from the public.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   SECURITIES APPELLATE TRIBUNAL   PACL LIMITED  

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