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Securities and Exchange Board of India Bans Former Diageo Executive for 7 Years - (15 Jan 2020)

CAPITAL MARKET

Securities and Exchange Board of India has banned the Nishat Shailesh Gupte, a former official of Diageo Plc, from the capital markets for 7 years for indulging in insider trading in United Spirits. The Board has directed Poonam Haresh Jashnani, Haresh Parmanand Jashnani and Varun Haresh Jashnani to disgorge unlawful gains totaling over Rs. 1 Crore made by them, along with interest, in the insider trading case.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   DIAGEO  

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