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Delhi HC Directs Police to Look Into Plea for Opening Road Stretch Closed Due to Anti-CAA Protests - (14 Jan 2020)

CIVIL

Delhi High Court has disposed off a Public Interest Litigation seeking reopening of the Kalindi Kunj - Shaheen Bagh stretch which is currently closed due to the ongoing Anti-Citizenship Amendment Act, 2019 protests.

Tags : DELHI HIGH COURT   SHAHEEN BAGH   CITIZENSHIP AMENDMENT ACT  

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