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Supreme Court Dismisses Curative Pleas of Two Death Row Convicts - (14 Jan 2020)

CRIMINAL

Supreme Court has dismissed the curative petitions of Vinay Sharma and Mukesh, two of the four convicts awaiting execution of death penalty in the Nirbhaya gang rape-murder case. The Court has given reasons that there was no merit in the curative petitions.

Tags : SUPREME COURT   NIRBHAYA   DEATH PENALTY  

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