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SC Issues Notice to ED on Karti's Plea For Return of Rs 20 Crores Deposited with Court - (14 Jan 2020)

CIVIL

Supreme Court has issued notice to the Enforcement Directorate on Karti Chidambaram's plea seeking return of his deposit of Rs 20 crore, which was deposited with the top court's Registry as security for traveling abroad.

Tags : SUPREME COURT   ENFORCEMENT DIRECTORATE   KARTI CHIDAMBARAM  

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