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Madras HC Dismisses PILs Against AIADMK's General Council Meet at SRMC - (31 Dec 2015)

Madras HC has dismissed two PILs against the event for AIADMK's general council meeting to be held at Sri Ramachandra Medical College and Research Centre (SRMC) premises at Thiruvanmiyur on Thursday.

Tags : MADRAS HC   SRI RAMACHANDRA MEDICAL COLLEGE AND RESEARCH CENTRE   AIADMK'S GENERAL COUNCIL MEETING  

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