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Delhi High Court Declines to Stay Aam Aadmi Party Government’s Minimum Wage Notification - (14 Jan 2020)

LABOUR AND INDUSTRIAL

Delhi High Court has declined to stay the Aam Aadmi Party Government’s decision to enhance the minimum wages to be paid to workers in the city. The Court dismissed an Application by the Apex Chamber of Commerce and Industry of Delhi.

Tags : DELHI HIGH COURT   MINIMUM WAGE NOTIFICATION  

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