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Delhi HC Issues Notice to Delhi Police, WhatsApp & Google on Plea by 3 JNU Professors - (13 Jan 2020)

CIVIL

Delhi High Court has sought response of the city police, Delhi Government, WhatsApp Inc, Google Inc and Apple Inc on a plea of three JNU professors to preserve data, CCTV footage and other evidence relating to the January 5 violence on the varsity campus. The Delhi Police informed the Court that it has asked the JNU administration to preserve and hand over CCTV footage of the violence.

Tags : DELHI HC   GOOGLE  

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