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CESTAT Ahmedabad: No Charge of Abatement for Evasion of Duty on Basis of Job Work - (13 Jan 2020)

EXCISE

Customs Excise & Service Tax Appellate Tribunal, Ahmedabad has held that there is no charge of abatement for evasion of duty on job work.

Tags : CESTAT AHMEDABAD   EVASION OF DUTY  

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