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Allahabad High Court Dismisses Pleas on Qualifying Marks for Assistant Teachers' Exam 2018 - (13 Jan 2020)

EDUCATION

Allahabad High Court has refused to lower the merit for selection in the Assistant Teacher Recruitment Examination-2018 and stated that merely because certain seats were vacant, the Court could not issue a Writ of Mandamus, asking the Government to adjust more candidates.

Tags : ALLAHABAD HIGH COURT   MARKS  

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