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THC Stays Arrest of Person Booked for Fb Post Against BJP’s Missed Call Campaign Supporting CAA - (13 Jan 2020)

CRIMINAL

Tripura High Court (THC) has granted interim relief to a man, who was named as accused in an FIR which was registered on the basis of his Facebook post on the number advertised by the Bhartiya Janta Party for the missed-call campaign in support of Citizenship (Amendment) Act, 2019.

Tags : THC   CAA  

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