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P & H HC Directs AICTE to Re-Compute Result of Validation Exam for Candidates of Distance B Tech - (13 Jan 2020)

CIVIL

Punjab and Haryana High Court has directed All India Council for Technical Education to re-compute the results for a validation test conducted in respect of candidates who had obtained the B.Tech Degree between the years 2001 to 2005 by way of distance education mode.

Tags : P & H HC   VAILIDATION EXAM  

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